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[Cites 0, Cited by 0] [Section 5(1)] [Section 5] [Entire Act]

State of Himachal Pradesh - Subsection

Section 5(1)(xxi) in APG (Alakh Prakash Goyal) Shimla University Establishment and Regulation Act, 2012

(xxi)to provide for the printing, reproduction and publication of research and other work, including text books, which may be issued by the University;