Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 53(3)] [Section 53] [Entire Act] State of Haryana - Subsection Section 53(3)(c) in Haryana Chit Funds Rules, 2018 (c)The Registrar may by general or special order specify the scale of fees and expenses to be paid to him or his nominee.