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[Cites 0, Cited by 0] [Section 84(7)] [Section 84] [Entire Act]

Union of India - Subsection

Section 84(7)(c) in The Patents (Amendment) Act, 2002

(c)if the patentee imposes a condition upon the grant of licences under the patent to provide exclusive grant back, prevention to challenges to the validity of patent or coercive package licensing, or