Supreme Court - Daily Orders
Union Of India vs Balakrishnan Mullikote (Ex Hav 256812 ... on 25 September, 2023
Bench: Abhay S. Oka, Pankaj Mithal
CIVIL APPEAL Diary No(s). 27246/2023
ITEM NO.64 COURT NO.11 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 27246/2023
(Arising out of impugned final judgment and order dated 26-07-2022
in OA No. 19/2022 passed by the Armed Forces Tribunal, Regional
Bench, Kochi)
UNION OF INDIA & ORS. Appellant(s)
VERSUS
BALAKRISHNAN MULLIKOTE (EX HAV 256812 M) Respondent(s)
(IA No.137635/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.137634/2023-EX-PARTE STAY and IA No.137632/2023-
CONDONATION OF DELAY IN FILING APPEAL and IA No.137633/2023-LEAVE
TO APPEAL U/S 31(1) OF THE ARMED FORCES TRIBUNAL ACT, 2007 )
WITH
C.A. No. 5199/2023
(IA No.140726/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.140725/2023-EX-PARTE STAY and IA No.140723/2023-
CONDONATION OF DELAY IN FILING APPEAL and IA No.140724/2023-LEAVE
TO APPEAL U/S 31(1) OF THE ARMED FORCES TRIBUNAL ACT, 2007)
Date : 25-09-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE PANKAJ MITHAL
For Appellant(s) Mr. Vikramjeet Banerjee, A.S.G. (N.P.)
Mr. R Bala, Sr. Adv. (N.P.)
Mr. K Parameshwar, Adv.
Mr. Santosh Kumar, Adv.
Ms. Seema Bengani, Adv.
Mrs. Swarupama Chaturvedi, Adv.
Mr. Aman Shukla, Adv.
Ms. Nidhi Khanna, Adv.
Mr. Sridhar Pottaraju, Adv.
Ms. Anuradha Mishra, Adv.
Mr. Arvind Kumar Sharma, AOR
Signature Not Verified Mr. Sabarish Subramanyam, Adv.
Digitally signed by
Anita Malhotra
For Respondent(s)
Date: 2023.09.26
17:55:31 IST
Reason:
Mr. Mehley S.P. Singh, Adv.
Ms. Sakshi Mehley, AOR
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CIVIL APPEAL Diary No(s). 27246/2023
UPON hearing the counsel the Court made the following
O R D E R
List on 30th January, 2024.
In the meanwhile, stay granted by this Court to continue. It will open for the respondents to file the counter affidavit in the meantime.
(ASHISH KONDLE) (AVGV RAMU)
COURT MASTER (SH) COURT MASTER (NSH)
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