Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Union Of India vs Balakrishnan Mullikote (Ex Hav 256812 ... on 25 September, 2023

Bench: Abhay S. Oka, Pankaj Mithal

                                                             CIVIL APPEAL Diary No(s). 27246/2023


     ITEM NO.64                         COURT NO.11                     SECTION XVII

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

                               CIVIL APPEAL Diary No(s). 27246/2023

     (Arising out of impugned final judgment and order dated 26-07-2022
     in OA No. 19/2022 passed by the Armed Forces Tribunal, Regional
     Bench, Kochi)

     UNION OF INDIA & ORS.                                              Appellant(s)

                                                VERSUS

     BALAKRISHNAN MULLIKOTE (EX HAV 256812 M)                           Respondent(s)

     (IA No.137635/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.137634/2023-EX-PARTE STAY and IA No.137632/2023-
     CONDONATION OF DELAY IN FILING APPEAL and IA No.137633/2023-LEAVE
     TO APPEAL U/S 31(1) OF THE ARMED FORCES TRIBUNAL ACT, 2007 )

     WITH
     C.A. No. 5199/2023
     (IA No.140726/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT and IA No.140725/2023-EX-PARTE STAY and IA No.140723/2023-
     CONDONATION OF DELAY IN FILING APPEAL and IA No.140724/2023-LEAVE
     TO APPEAL U/S 31(1) OF THE ARMED FORCES TRIBUNAL ACT, 2007)

     Date : 25-09-2023 These matters were called on for hearing today.

     CORAM :
                         HON'BLE MR. JUSTICE ABHAY S. OKA
                         HON'BLE MR. JUSTICE PANKAJ MITHAL

     For Appellant(s)              Mr. Vikramjeet Banerjee, A.S.G. (N.P.)
                                   Mr. R Bala, Sr. Adv. (N.P.)
                                   Mr. K Parameshwar, Adv.
                                   Mr. Santosh Kumar, Adv.
                                   Ms. Seema Bengani, Adv.
                                   Mrs. Swarupama Chaturvedi, Adv.
                                   Mr. Aman Shukla, Adv.
                                   Ms. Nidhi Khanna, Adv.
                                   Mr. Sridhar Pottaraju, Adv.
                                   Ms. Anuradha Mishra, Adv.
                                   Mr. Arvind Kumar Sharma, AOR
Signature Not Verified             Mr. Sabarish Subramanyam, Adv.
Digitally signed by
Anita Malhotra

     For Respondent(s)
Date: 2023.09.26
17:55:31 IST
Reason:
                                   Mr. Mehley S.P. Singh, Adv.
                                   Ms. Sakshi Mehley, AOR


                                                 1
                                           CIVIL APPEAL Diary No(s). 27246/2023


          UPON hearing the counsel the Court made the following
                             O R D E R

List on 30th January, 2024.

In the meanwhile, stay granted by this Court to continue. It will open for the respondents to file the counter affidavit in the meantime.

(ASHISH KONDLE)                                 (AVGV RAMU)
COURT MASTER (SH)                             COURT MASTER (NSH)




                                  2