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[Cites 0, Cited by 0] [Section 126(2)] [Section 126] [Entire Act]

State of Bihar - Subsection

Section 126(2)(a) in The Bihar Motor Vehicles Rules, 1992

(a)the upper deck flooring is covered with metal sheets with a minimum height of 8 centimeters raised on all four sides so as to prevent the animal wastematter such as urine, litter etc. falling on the animals on the lower deck;