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[Cites 0, Cited by 0] [Section 299(1)] [Section 299] [Entire Act]

State of Assam - Subsection

Section 299(1)(b) in Gauhati Municipal Corporation Act, 1971

(b)Carry rubbish, filth or other polluted and obnoxious matter along any route in contravention of any prohibition made in this behalf by the Commissioner by public notice; or