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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(a) in The Rajasthan Minor Mineral Concession Rules, 1986

(a)earnest money equal to 10% of yearly tender amount in the form of Demand Draft or Banker's Cheque drawn in favour of the Assistant Mining Engineer/Mining Engineer concerned or in any other mode as notified by the Government from time to time.