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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(2) in The Sri Aurobindo Memorial Act, 1972.

(2)for holding such lectures, seminars and discourses as may be beneficial to the mental and moral outlook of the people generally and as may help them to solve their cultural and spiritual problems in the light of the teachings of Sri Aurobindo,