Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 610C(1)] [Section 610C] [Entire Act]

Union of India - Subsection

Section 610C(1)(b) in The Companies Act, 1956

(b)shall apply, in relation to the matters specified under clauses (a) to (f) of sub-section (1) of section 610-B only with such consequential exceptions, modifications or adoptions as may be specified in the notification: