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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Telangana - Subsection

Section 44(7) in Telangana State Private Universities (Establishment and Regulation) Act, 2018

(7)After having been awarded the degrees, diplomas or awards as the case may be to the last batches of the students of the regular courses or after the transfer of all the students to other institutions, if applicable, the administrator shall make a report to that effect to the Government.