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Delhi High Court - Orders

S P Sangwan vs Union Of India And Anr on 21 April, 2022

Author: Sanjeev Sachdeva

Bench: Sanjeev Sachdeva

                                      $~1 & 3 (Appellate)
                                      *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                                      +   W.P.(C) 434/2020 & CM APPL. 1171/2020
                                          S P SANGWAN                                      ..... Petitioner
                                                             Through:     Ms. Charu Sangwan, Advocate.

                                                             versus

                                          UNION OF INDIA AND ANR.                   ..... Respondent
                                                        Through: Mr. Naveen Kumar Chaudhary,
                                                                  Advocate for R-2.

                                                           AND
                                      +   W.P.(C) 10647/2019 & CM. APPLS. 43984-85/2019, 51350/2019
                                          S P SANGWAN                                        ..... Petitioner
                                                             Through:     Ms. Charu Sangwan, Advocate.

                                                        versus
                                          UNION OF INDIA & ORS                                ..... Respondent
                                                        Through:          Mr. T.P. Singh, Advocate for R-1.
                                                                          Mr. Bankey Bihari, Advocate for R-3.
                                                                          Mr. Naveen Kumar Chaudhary,
                                                                          Advocate for R-2, 4, 5 & 7.
                                          CORAM:
                                          HON'BLE MR. JUSTICE SANJEEV SACHDEVA
                                                             ORDER

% 21.04.2022 At joint request, re-notify on 19.05.2022.

SANJEEV SACHDEVA, J APRIL 21, 2022 NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:21.04.2022 Signing Date:22.04.2022 10:24:53 19:55 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.