Delhi High Court - Orders
S P Sangwan vs Union Of India And Anr on 21 April, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva
$~1 & 3 (Appellate)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 434/2020 & CM APPL. 1171/2020
S P SANGWAN ..... Petitioner
Through: Ms. Charu Sangwan, Advocate.
versus
UNION OF INDIA AND ANR. ..... Respondent
Through: Mr. Naveen Kumar Chaudhary,
Advocate for R-2.
AND
+ W.P.(C) 10647/2019 & CM. APPLS. 43984-85/2019, 51350/2019
S P SANGWAN ..... Petitioner
Through: Ms. Charu Sangwan, Advocate.
versus
UNION OF INDIA & ORS ..... Respondent
Through: Mr. T.P. Singh, Advocate for R-1.
Mr. Bankey Bihari, Advocate for R-3.
Mr. Naveen Kumar Chaudhary,
Advocate for R-2, 4, 5 & 7.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
ORDER
% 21.04.2022 At joint request, re-notify on 19.05.2022.
SANJEEV SACHDEVA, J APRIL 21, 2022 NA Digitally Signed Signature Not Verified By:JUSTICE SANJEEV Digitally Signed By:KUNAL SACHDEVA MAGGU Signing Date:21.04.2022 Signing Date:22.04.2022 10:24:53 19:55 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.