Madhya Pradesh High Court
Ramjan Khan & Ors. vs Buland Kuan Masjid Committee & Ors. on 14 June, 2023
Author: Arun Kumar Sharma
Bench: Arun Kumar Sharma
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
SA No. 165 of 2000
(RAMJAN KHAN & ORS. AND OTHERS Vs BULAND KUAN MASJID COMMITTEE & ORS. AND OTHERS)
Dated : 14-06-2023
None for appellants.
Shri Nilesh Kotech - Advocate for respondents.
As none appears for the appellants, therefore, issue SPC to the appellants by Registered AD mode for a date to be fixed by the office.
(ARUN KUMAR SHARMA) JUDGE pn Signature Not Verified Signed by: PANKAJ NAGLE Signing time: 6/15/2023 10:54:58 AM