Section 31(5)(b) in The U.P. Higher Education Services Commission Act, 1980

[Cites 0, Cited by 0] [Section 31(5)] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(5)(b) in The U.P. Higher Education Services Commission Act, 1980

(b)has been engaged on or before August 31, 2003 and continuously serving the college up to the date of commencement of the Uttar Pradesh Higher Education Services Commission (Third Amendment) Act, 2006 and possesses the qualifications determined by the State Government on the date of consideration by the selection committee constituted under sub-section (2); and

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State of Uttar Pradesh - Subsection

Section 31(5)(b) in The U.P. Higher Education Services Commission Act, 1980