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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(i) in The Shree Shanaishwar Devasthan Trust (Shingnapur) Act, 2018

(i)any scheme framed, agreement entered or judgement, decree or order passed by any court, tribunal or other authority prior to the date of commencement of this Act;