Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] Securities And Exchange Board Of India - Subsection Section 31(a) in Securities and Exchange Board of India (Infrastructure Investment Trusts) Regulations, 2014 (a)requiring the InvIT to delist its units from the stock exchanges and surrender its certificate of registration;
