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[Cites 0, Cited by 0] [Section 28B(7)] [Section 28B] [Entire Act]

State of Rajasthan - Subsection

Section 28B(7)(a) in The Rajasthan Administrative Service Rules, 1954

(a)in a Service or Groups or Sections thereunder, where there are only two scales e.g. junior scale or senior scale and there is only one promotion then promotions shall be made on the basis of seniority-cum-merit alone.