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State of West Bengal - Section

Section 112 in The West Bengal Panchayat Act, 1957

112. Assistance to District Magistrate and other officers.

- The District Magistrate, the Subdivisional Magistrate, or any other officer authorised by the State Government in this behalf may require an Anchal Panchayat or a Gram Panchayat to assist him in the performance of his duties within the local limits of his jurisdiction and the Panchayat shall thereupon assist him so far as it lies in its power.