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[Cites 0, Cited by 0] [Section 2(16)] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(16)(a) in Regulations of the Tamil Nadu Agricultural University

(a)to save him from a loss of substantive pay in respect of a permanent post, due to a revision of pay or to any reduction of such substantive pay otherwise than as a disciplinary measure, or