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[Cites 0, Cited by 0] [Section 3(4)] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(4)(b) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(b)The area of operation for each Water Users Association shall be served by a distinct segment of the irrigation system and with a control structure or a mechanism at its head for supply of allocated or designed quantity of water for that operation area.