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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Rajasthan - Subsection

Section 55(2) in The Rajasthan Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Rules, 1981

(2)A copy of the notice shall be sent, to the Inspector and whenever any changes occur, the same shall be communicated to him forth with.