Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 204] [Entire Act] State of Bihar - Subsection Section 204(i) in Bihar Chaukidari Manual (i)Within fifteen days of the expiry of each quarter of a financial year, the Office of the District Magistrate (for the Sadar Sub-Division), and the Offices of the
