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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Tamilnadu - Subsection

Section 9(7) in Tamil Nadu Panchayats (Employees Conduct) Rules, 2001

(7)No panchayat employee shall engage himself in the activities of a "tout".Explanation. - In the said sub-rule "tout" shall have the same meaning as in section 3 of the Legal Practitioners Act, 1879 (Central Act 18 of 1879).