Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Manipur - Subsection

Section 2(c) in The Manipur Ceiling On Government Guarantees Act, 2004

(c)"Government Guarantee" includes the guarantee given by the State Government on behalf of Departmental undertakings local authorities statutory boards, corporations and co-operative institutions;