Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(5) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(5)A schedule of orientation for the newly admitted child shall be followed for:
(a)Counselling the child and parent/ guardian.
(b)Self-improvement opportunities, short-term vocational training, academic education and a library.
(c)Institutional discipline, standards of behaviour, respect for elders, teachers etc.,
(d)Health, sanitation, hygiene.