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[Cites 0, Cited by 1] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(3) in Banaras Hindu University Act, 1915

(3)[ The Executive Council may, from time to time, make new or additional statutes or may amend or repeal the Statutes.] [Sub-section 3 subsituted for the former sub-section 3 to 6 by Act 34 of 1969, section 9]