Supreme Court - Daily Orders
Mahender Kumar vs The State Of Himachal Pradesh on 14 May, 2018
Bench: J. Chelameswar, Sanjay Kishan Kaul
ITEM NO.37 COURT NO.2 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 14743/2018
(Arising out of impugned final judgment and order dated 31-10-2017
in CRLR No.121/2017 passed by the High Court of Himachal Pradesh at
Shimla)
MAHENDER KUMAR Petitioner(s)
VERSUS
THE STATE OF HIMACHAL PRADESH & ANR. Respondent(s)
(IA No.67512/2018-CONDONATION OF DELAY IN FILING and IA
No.67510/2018-PERMISSION TO FILE SLP/TP)
Date : 14-05-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Petitioner(s)
Mr.Tarun Gupta, AOR
Mr.Sanjay Kumar, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Permission to file SLP is granted.
Delay condoned.
The special leave petition is dismissed.
(Ashok Raj Singh) (Rajinder Kaur) Court Master Court Master Signature Not Verified Digitally signed by NEELAM GULATI Date: 2018.05.15 13:11:46 IST Reason: