- The Registrar shall be a whole time salaried officer and shall act as the Secretary of [the Senate, of the Syndicate and of the Academic Council] [These words were substituted for the words 'the Senate and of the Syndicate' by Gujarat 8 of 1966, Section 8(1).]. He shall be appointed by the Syndicate in accordance with the Statutes to be made in this behalf, and his emoluments and conditions of service shall be such as may be prescribed by the Statutes. He shall exercise such powers and perform such duties as may be prescribed by the [Statutes, Ordinance and Regulations] [These words were substituted for the words 'Statutes and Ordinances', by Gujarat 8 of 1966, Section 8(2).].
