Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 94(2)] [Section 94] [Entire Act]

State of Karnataka - Subsection

Section 94(2)(b) in Karnataka Municipal Corporations Act, 1976

(b)to call for any extract from a proceeding of any Corporation or of any committee or from any book or document in the possession of, or under the control of corporation;