Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(5) in The Rajasthan Beedi and Cigar Workers (Conditions of Employment) Rules, 1969

(5)The canteen shall be sufficiently lighted at all times when any person has access to it.