Section 3(2)(n) in The Maharashtra Ownership Flats (Regulation of the Promotion of Construction, Sale, Management and Transfer) Act, 1963

[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

(n)[ sell flat on the basis of the carpet area only: [These Clause (n) was added by Maharashtra 23 of 2008, dated 12-5-2008.]

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