Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 187] [Entire Act]

State of Goa - Subsection

Section 187(c) in The City of Panaji Corporation Act, 2002

(c)prohibit, by public notice, the use by the public, for any of the said purposes, of any place not so set apart; and