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Supreme Court - Daily Orders

M/S Kerala Sponge Iron Ltd. vs Commissioner Of Income Tax on 5 October, 2018

     ITEM NO.56                            REGISTRAR COURT. 2              SECTION XI-A

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                           BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL

     Civil Appeal                 No(s).    1274-1275/2018

     M/S KERALA SPONGE IRON LTD.                                         Appellant(s)

                                                      VERSUS

     COMMISSIONER OF INCOME TAX                                          Respondent(s)



     Date : 05-10-2018 These appeals were called on for hearing today.


     For Appellant(s)                  Mr. M.S. Vishnu Sankar,Adv.
                                       Mr. E. M. S. Anam, AOR

     For Respondent(s)
                                        Mrs. Anil Katiyar, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Delay in filing affidavit of valuation is condoned. Be taken on record.

Service is complete.

Learned counsel for the parties have not filed statement of case within the prescribed period.

Registry is directed to process the matter for being listed before the Hon'ble Court as per rules.

RAJESH KUMAR GOEL Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.10.05 16:43:12 IST Reason: