Supreme Court - Daily Orders
M/S Kerala Sponge Iron Ltd. vs Commissioner Of Income Tax on 5 October, 2018
ITEM NO.56 REGISTRAR COURT. 2 SECTION XI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. RAJESH KUMAR GOEL
Civil Appeal No(s). 1274-1275/2018
M/S KERALA SPONGE IRON LTD. Appellant(s)
VERSUS
COMMISSIONER OF INCOME TAX Respondent(s)
Date : 05-10-2018 These appeals were called on for hearing today.
For Appellant(s) Mr. M.S. Vishnu Sankar,Adv.
Mr. E. M. S. Anam, AOR
For Respondent(s)
Mrs. Anil Katiyar, AOR
UPON hearing the counsel the Court made the following
O R D E R
Delay in filing affidavit of valuation is condoned. Be taken on record.
Service is complete.
Learned counsel for the parties have not filed statement of case within the prescribed period.
Registry is directed to process the matter for being listed before the Hon'ble Court as per rules.
RAJESH KUMAR GOEL Registrar MG Signature Not Verified Digitally signed by MADHU GROVER Date: 2018.10.05 16:43:12 IST Reason: