Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Puducherry - Subsection Section 3(ii) in The Puducherry Open Places (Prevention Of Disfigurement) Act, 2000 (ii)any advertisement without the written consent of the owner or occupier or person in the management of the property in which such place is situated.
