Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Assam - Subsection Section 2(h) in Assam Health Service Rules, 1995 (h)"Rural station" means a station in a District of the State other than the District of Karbi-Anglong and no North Cachar Hills, not being within 8 Kilometers (5 miles) of the Headquarters of a District or sub-division ;
