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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Tamilnadu - Subsection

Section 4(i) in Tamil Nadu Cultivating Tenants (Payment of Fair Rent) Rules, 1956

(i)Every Rent Court and Rent Tribunal constituted under this Act shall have the power exercisable by a Civil Court in the trial of suit and in appeals.