Gauhati High Court
Page No.# 1/4 vs The Union Of India And 2 Ors on 20 April, 2026
Author: Sanjay Kumar Medhi
Bench: Sanjay Kumar Medhi
Page No.# 1/4
GAHC010150652021
undefined
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/4826/2021
AMAN SATYA KACHROO TRUST
A TRUST REGISTERED IN ACCORDANCE WITH THE INDIAN TRUSTS ACT,
1882. HAVING ITS REGISTERED OFFICE AT 328, MASJID MOTH, SOUTH
EXTENSION 2, NEW DELHI 110049, REPRESENTED BY PROFESSOR
RAJENDRA KACHROO @ RAJ KACHROO
VERSUS
THE UNION OF INDIA AND 2 ORS
REPRESENTED BY THE SECRETARY, MINISTRY OF WOMEN AND CHILD
DEVELOPMENT, GOVT. OF INDIA, SHASTRI BHAWAN, NEW DELHI 110001
2:THE STATE OF ASSAM
REPRESENTED BY THE DIRECTOR
DIRECTORATE OF SOCIAL WELFARE
GOVT. OF ASSAM
UZAN BAZAR
GUWAHATI 781001
3:M/S ZAM ENTERPRISE
REPRESENTED BY ZEEDUL MAZUMDAR
FLAT NO. 504
SUBHAM GREENS
PO SOUKUCHI
PS GORCHUK
GUWAHATI
KAMRUPM ASSAM 78103
Advocate for the Petitioner : MS. D GHOSH, MR SAURADEEP DEY,MR I CHAKMA,MS N
DEKA
Advocate for the Respondent : ASSTT.S.G.I., GA, ASSAM
Page No.# 2/4
Linked Case : WP(C)/4032/2021
AMAN SATYA KACHROO TRUST
A PUBLIC CHARITABLE TRUST DULY REGISTERED AND EXISTING UNDER
THE INDIAN TRUST ACT 1882
HAVING ITS OFFICE AT 689 SECTOR 23
GURGAON
NCR
PIN 122017 REPRESENTED BY PROFESSOR RAJENDAR KACHROO
FOUNDER TRUSTEE
VERSUS
THE UNION OF INDIA AND 13 ORS
REPRESENTED BY THE SECY. MINISTYR OF WOMEN AND CHILD
DEVELOPMENT
SHASTRI BHAWAN
NEW DELHI 110001
2:THE STATE OF ASSAM
REPRESENTED BY THE SECY. TO THE GOVT. OF ASSAM
SOCIAL WELFARE DEPTT.
3RD FLOOR
A BLOCK
JANATA BHAWAN
DISPUR
GUWAHATI 781006
3:DIRECTOR
DIRECTORATE OF SOCIAL WELFARE
ASSAM
1ST FLOOR
M.G. ROAD
UZANBAZAR
GUWAHATI 781001
4:THE DEPUTY COMMISSIONER
LAKHIMPUR
NORTH LAKHIMPUR
Page No.# 3/4
ASSAM 787001
5:THE DEPUTY COMMISSIONER
DHEMAJI
ASSAM 787057
6:THE DEPUTY COMMISSIONER
GOLAGHAT
ASSAM 785621
7:THE DEPUTY COMMISSIONER
BOANGAIGAON
ASSAM 783380
8:THE DEPUTY COMMISSIONER
DIBRUGARH
ASSAM 786001
9:THE DEPUTY COMMISSIONER
JORHAT
ASSAM 785001
10:THE DEPUTY COMMISSIONER
KARIMGANJ
ASSAM 788710
11:THE DEPUTY COMMISSIONER
MORIGAON
ASSAM 782105
12:THE DEPUTY COMMISSIONER
SONITPUR
ASSAM 784001
13:THE DEPUTY COMMISSIONER
CHARAIDEO
ASSAM 782002
14:THE DEPUTY COMMISSIONER
Page No.# 4/4
DARRANG MANGALDOI
ASSAM 784125
------------
Advocate for : MS. D GHOSH
Advocate for : ASSTT.S.G.I. appearing for THE UNION OF INDIA AND 13 ORS
BEFORE
HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
ORDER
20.04.2026 Perused the Office Notes regarding lack of steps in the correct address upon the respondent no. 3.
Ms. Ghosh, the learned counsel for the petitioner has submitted that due to inadvertence, steps could not be taken in the correct address and she submits that steps would be taken upon the respondent no. 3 in the correct address within 2 (two) days.
In view of the above, let steps be taken for service of notice upon the respondent no. 3 in the correct address within 2 (two) working days.
The matter is to be listed on 20.05.2026 along with a report on service upon the respondent no. 3.
JUDGE Comparing Assistant