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[Cites 0, Cited by 0] [Section 2(8)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(8)(ii) in The Punjab Registration of Money Lenders Act, 1938

(ii)a deposit of money or other property in a Government Post Office Bank, or any other Bank, or with a company, or with a Co-operative societies or with any employer as security from his employees;