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[Cites 0, Cited by 0] [Section 7(6)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(6)(b) in Minerals (Other than Atomic and Hydro Carbons Energy Minerals) Concession Rules, 2016

(b)forward the application to the Central Government for its previous approval for grant of a mining lease for any mineral specified in Part C of the First Schedule to the Act.