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[Cites 0, Cited by 0] [Section 376] [Entire Act]

Union of India - Subsection

Section 376(6) in Rules of Procedure and Conduct of Business in Lok Sabha

(6)A member shall not raise a point of order -
(a)to ask for information; or
(b)to explain one's own position; or
(c)when a question on any motion is being put to the House; or
(d)which may be hypothetical; or
(e)that Division Bells did not ring or were not heard.