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[Cites 0, Cited by 0] [Section 606] [Entire Act]

State of Punjab - Subsection

Section 606(2) in Punjab Jail Manual, 1996

(2)The Inspector-General may with the previous sanction of the State Government, by general or special order in that behalf, exempt any prisoner or class of prisoners, or all prisoners generally, from labour on any particular day or days other than those specified in clause (1).