Gauhati High Court
Shivam Transcon Private Limited- Amrit ... vs The General Manager on 17 March, 2025
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GAHC010099462023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2970/2023
SHIVAM TRANSCON PRIVATE LIMITED- AMRIT KUMAR BURAGOHAIN
(JV)
HAVING ITS REGISTERED OFFICE AT REHANA MANSION,
GROUND FLOOR, RATAN DEWAN ROAD,
ULUBARI, GUWAHATI- 781007, ASSAM.
REPRESENTED BY SHRI AMRIT KUMAR BURAGOHAIN, AGED ABOUT 45
YEARS,
S/O- LATE BHUBAN CHANDRA BURAGOHAIN,
R/O- BYE LANE NO. 3, H/NO. 54,
4TH FLOOR, SHREE NAGAR,
GUWAHATI- 771005, P.S. DISPUR.
VERSUS
THE GENERAL MANAGER, NORTH EAST FRONTIER RAILWAY, MALIGAON
AND 3 ORS.
GUWAHATI, ASSAM, 781001.
2:THE DIVISIONAL RAILWAY MANAGER
NORTH EAST FRONTIER RAILWAY
TINSUKIA DIVISION
TINSUKIA
ASSAM.
3:THE SENIOR DIVISIONAL ENGINEER/C
NORTH EAST FRONTIER RAILWAY
TINSUKIA DIVISION
TINSUKIA
ASSAM.
4:THE SENIOR DIVISIONAL ENGINEER (WORKS)
NORTH EAST FRONTIER RAILWAY
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TINSUKIA DIVISION
TINSUKIA
ASSAM
Advocate for the Petitioner : MR. U K NAIR, MR H K DAS,MR N K SARMA,MS S SARMA
HAZARIKA,MR. M P SARMA
Advocate for the Respondent : DY.S.G.I., MR. B CHAKRAVARTY,MR. B CHAKRAVARTY
Linked Case : WP(C)/2723/2023
SHIVAM TRANSCON PRIVATE LIMITED- AMRIT KUMAR BURAGOHAIN (JV)
HAVING ITS REGISTERED OFFICE AT REHANA MANSION
GROUND FLOOR
RATAN DEWAN ROAD
ULUBARI
GUWAHATI- 781007
ASSAM.
REPRESENTED BY SHRI AMRIT KUMAR BURAGOHAIN
AGED ABOUT 45 YEARS
S/O- LATE BHUBAN CHANDRA BURAGOHAIN
R/O- BYE LANE NO. 3
H/NO.- 54
4TH FLOOR
SHREE NAGAR
GUWAHATI- 771005
P.S. DISPUR.
VERSUS
THE GENERAL MANAGER- NORTH EAST FRONTIER RAILWAY AND 3 ORS.
MALIGAON
GUWAHATI
ASSAM 781001.
2:THE DIVISIONAL RAILWAY MANAGER
NORTH EAST FRONTIER RAILWAY
TINSUKIA DIVISION
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TINSUKIA
ASSAM.
3:THE SENIOR DIVISIONAL ENGINEER/C
NORTH EAST FRONTIER RAILWAY
TINSUKIA DIVISION
TINSUKIA
ASSAM.
4:THE SENIOR DIVISIONAL ENGINEER (WORKS)
NORTH EAST FRONTIER RAILWAY
TINSUKIA DIVISION
TINSUKIA
ASSAM.
------------
Advocate for : MR. U K NAIR
Advocate for : DY.S.G.I. appearing for THE GENERAL MANAGER- NORTH EAST
FRONTIER RAILWAY AND 3 ORS.
BEFORE
HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
ORDER
Date : 17.03.2025 On request made by Mr. N.K. Sarma, learned counsel for the petitioner, list this matter on 08.04.2025.
JUDGE Comparing Assistant