Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(7) in First Statutes of the National Institute of Design, Ahmedabad

(7)One third of the total number of members of the Senate shall form a quorum for a meeting of the Senate.