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[Cites 0, Cited by 0] [Section 951] [Entire Act]

State of Jharkhand - Subsection

Section 951(19) in Bihar Education Code, 1961

(19)Table XIVB - This table caters for the staff employed by the State Government for promoting education amongst the Scheduled Castes, Scheduled Tribes and Backward Communities. For instance Inspectors, Special Officers, Teachers, etc., recruited by the Government solely for this job should be shown. It is not intended that statistics of teachers doing normal teaching work in educational institutions should be shown here.(Government of India letter no. 1-8/55-S. 8, dated the 4lh January, 1955 - Instructions for filling in the statements, table in form A.)