Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 26] [Entire Act] State of Karnataka - Subsection Section 26(a) in Karnataka Industrial Areas Development Act, 1966 (a)shall not apply to any premises belonging to or vesting in the Board under or for the purposes of this Act;
