Supreme Court - Daily Orders
Principal Commissioner Of Income Tax ... vs Samsung India Electronics Ltd. on 23 April, 2018
Bench: A.K. Sikri, Ashok Bhushan
ITEM NO.40 COURT NO.6 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No. 8602/2018
(Arising out of impugned final judgment and order dated 15-05-2017
in ITA No. 374/2017 passed by the High Court of Delhi at New Delhi)
PRINCIPAL COMMISSIONER OF INCOME TAX DELHI 8 Petitioner(s)
VERSUS
SAMSUNG INDIA ELECTRONICS LTD. Respondent(s)
(With IA No.36516/2018-CONDONATION OF DELAY IN FILING)
Date : 23-04-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Petitioner(s)
Ms. Pinky Anand, ASG.
Mr. H. R. Rao, Adv.
Mr. Rajesh Ranjan, Adv.
Ms. Kirti Dua, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
Mr. Himanshu Sinha, Adv.
Mr. Syed Jafar Alam, AOR
Ms. Vrinda Tulsian, Adv.
UPON hearing the counsel the Court made the following
O R D E R
The special leave petition is dismissed on the ground of delay as well as on merits.
(NIDHI AHUJA) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
NIDHI AHUJA
Date: 2018.04.24
16:22:16 IST
Reason: