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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttar Pradesh - Subsection

Section 10(9) in The U.P. Antarim Zila Parishad (Election of Representatives of Gaon Sabhas) Rules, 1961

(9)As soon as the issue of ballot papers is finished, the Returning Officer shall count the unissued ballot papers and place them in a cover and close and seal the same. He shall also place in an envelope the list referred to in sub-rule (3) and close and seal that envelope and the envelopes referred to in sub-rules (6) and (7).