Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(b) in Telangana Animals and Birds Sacrifices Prohibition Act, 1950 (b)"sacrifice" means the killing or maiming of any animal or bird for the purpose [of any religious worship or adoration] [Substituted by Act No.15 of 1970.];
