Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Chattisgarh - Subsection Section 4(2) in Chhattisgarh Agricultural Cattle Preservation Rules, 2014 (2)The registration fee, shall be paid by crossed demand draft in the favour of concerned District Collector through nationalized bank and which shall not be refundable.
