Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(1)(b) in The Saurashtra University Act, 1965

(b)one member by the Presidents of [the other Municipalities] [Substituted for 'the Municipalities' by Gujarat 21 of 1968, dated 6th November 1968.] functioning within the University Area, from amongst themselves,