Himachal Pradesh High Court
Hitesh Rattan & Others vs . State Of H.P. on 2 June, 2022
Bench: Sabina, Satyen Vaidya
Hitesh Rattan & others vs. State of H.P. & others .
CWP No. 3462 of 2022 2.6.2022 Present: Mr. Bhuvnesh Sharma, Advocate, for the petitioners.
Mr. Ashwani Sharma, Additional Advocate General, for the respondents.
CWP No. 3462 & CMP No. 6777 of 2022 r Notice. Learned Additional Advocate General accepts notice on behalf of the respondents and seeks time to file reply.
List again on 6.7.2022.
(Sabina) Acting Chief Justice (Satyen Vaidya) Judge 2nd June, 2022 (kck) ::: Downloaded on - 02/06/2022 20:07:28 :::CIS